Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Section 5] [Entire Act] Union of India - Subsection Section 5(1) in Press Council Act, 1965 (1)Save as otherwise provided in this section, the Chairman and other members shall hold office for a period of three years.
