Smt Naaziya Banu vs The Oriental Insurance Co.Ltd., on 30 September, 2011

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Karnataka High Court

Smt Naaziya Banu vs The Oriental Insurance Co.Ltd., on 30 September, 2011

Bench: B.Sreenivase Gowda

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«THE UNITED INDIA INSURANCE CO LTD
DIVIBIONAL OFFICE Val,
NO.072200, CRW CHAMBE
143/ 144, 18T MAIN ROAD,
SHESHADRIPURAM, BANGALORE 20

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" RESPONDENTS
SRIS V HEGDE MUL LKHAND FOR R¢,
SHI H.C. BEGKE MULEHAND, ADV. FP OR Rt
R2,3 & SSERVED AND WOT NCE To 'RG DISPENSED WITH)

MEA RILED U28. 174i OF WV ACT AGAINST THE

D oMENT. AND AWARD DATED:27.9.2010 PASSED IN
wwe NO,6290/2007 ON THE PILE OF PRINCIPAL MACT,
COURT OF SMALL CAUSES , BAMOALORE, PARTLY
THE CLAIM PETITION FOR COMPENSATIOW
3 MENT OF COMPENSATION,

. Pos Are ahi, (OREO GM POR ORDERS THIS DAY,
THE CeMIRT DELIVERED THE PoOLLOWIMC:-

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Karnataka High Court