Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Goa - Subsection Section 21(b) in The Goa Panchayats (Accounts, Audit and Custody of Funds) Rules, 1997 (b)The totals of the details under each head of receipt and payment as given in account shall agree with the figure under the same heads in the General Ledger.
