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[Cites 0, Cited by 0] [Section 43(4)] [Section 43] [Entire Act]

State of Gujarat - Subsection

Section 43(4)(a) in Gujarat Minor Mineral Concession Rules, 2017

(a)all mines, pits, waterways and other works sunk or made on or under the lease area except such as have been abandoned with the sanction of the Government;