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Patna High Court - Orders

Ahilya Devi And Ors vs Tej Narayan Singh And Ors on 23 January, 2020

Author: Sudhir Singh

Bench: Sudhir Singh

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                           SECOND APPEAL No.47 of 2019
     ======================================================
1.    Ahilya Devi and ors D/o-Late Sirgovind Singh Village- Tamot Parsa, P.S-
      Murliganj, District- Madhepura
2.   Shakuntla Devi D/O Sirgovind Singh Village- Tamot Parsa, P.S- Murliganj,
     District- Madhepura
3.   Pappu Singh Son of Upendra Singh Village- Tamot Parsa, P.S- Murliganj,
     District- Madhepura
4.   Baleshwar Singh Son of late- Raghunandan Singh Village- Tamot Parsa, P.S-
     Murliganj, District- Madhepura
5.   Most. Vimla Devi wife Of Late Rabindra Singh Village- Tamot Parsa, P.S-
     Murliganj, District- Madhepura
6.   Gunjan Kumar Singh S/O Late Rabindra Singh Village- Tamot Parsa, P.S-
     Murliganj, District- Madhepura
7.   Reen Devi Wife of Shailendra Kumar Singh,Daughter of Rabindra Singh
     Village- Tamot Parsa, P.S- Murliganj, District- Madhepura
8.   Seema Devi wife of Pintu Singh, Daughter of Rabindra Singh Village-
     Tamot Parsa, P.S- Murliganj, District- Madhepura
9.   Khusboo Devi Wife of Rajeev Singh, Daugher of Rabindra Singh Village-
     Tamot Parsa, P.S- Murliganj, District- Madhepura
10. Chandan Kumar Singh Son Of Ravindra Singh Village- Tamot Parsa, P.S-
    Murliganj, District- Madhepura
11. Ravi Shankar Singh Son of Baleshwar Singh Village- Tamot Parsa, P.S-
    Murliganj, District- Madhepura
12. Pawan Kumar Singh Son Of Baleshwar Singh Village- Tamot Parsa, P.S-
    Murliganj, District- Madhepura
13. Navin Kumar Singh Son of Rajeshwar Singh Village- Tamot Parsa, P.S-
    Murliganj, District- Madhepura
14. Vikash Kumar Singh Son of Rajeshwar Singh Village- Tamot Parsa, P.S-
    Murliganj, District- Madhepura
15. Maharoop Devi Wife of Rameshwar Singh Daughter of Late Raj kumari
    Kunwar Village- Tamot Parsa, P.S- Murliganj, District- Madhepura

                                                               ... ... Appellant/s
                                        Versus
1.   Tej Narayan Singh and ors son of Late Bhagwan Singh resident of Mauza-
     Hasanpura Junaid P.S-Mahnar,District- vaishali , at present Village- Tamot
     Parsa, P.S- Murliganj, District- Madhepura
2.   Baidh Nath Singh Son of Ramji Singh resident of Mauza- Hasanpura Junaid
     P.S-Mahnar,District- vaishali , at present Village- Tamot Parsa, P.S-
     Murliganj, District- Madhepura
3.   Shanti Devi Wife of Raghvendra Singh @ Ghamandi Singh resident of
     Mauza- Hasanpura Junaid P.S-Mahnar,District- vaishali , at present Village-
     Tamot Parsa, P.S- Murliganj, District- Madhepura
 Patna High Court SA No.47 of 2019(6) dt.23-01-2020
                                             2/5




  4.    Agarjeet Singh son of late Raghvendra Singh resident of Mauza- Hasanpura
        Junaid P.S-Mahnar,District- vaishali , at present Village- Tamot Parsa, P.S-
        Murliganj, District- Madhepura
  5.    Ram Naresh Singh son of Late Bhojan Singh resident of Mauza- Hasanpura
        Junaid P.S-Mahnar,District- vaishali , at present Village- Tamot Parsa, P.S-
        Murliganj, District- Madhepura
  6.    Mithilesh Singh son of late Bhojan Singh resident of Mauza- Hasanpura
        Junaid P.S-Mahnar,District- vaishali , at present Village- Tamot Parsa, P.S-
        Murliganj, District- Madhepura
  7.    Sudhir Kumar Singh Son of Late Bhojan Singh resident of Mauza-
        Hasanpura Junaid P.S-Mahnar,District- vaishali , at present Village- Tamot
        Parsa, P.S- Murliganj, District- Madhepura
  8.    Jagarnath Singh Son of Tej Narayan Singh resident of Mauza- Hasanpura
        Junaid P.S-Mahnar,District- vaishali , at present Village- Tamot Parsa, P.S-
        Murliganj, District- Madhepura
  9.    Vimal Kumar Singh son of Tej Narayan Singh resident of Mauza- Hasanpura
        Junaid P.S-Mahnar,District- vaishali , at present Village- Tamot Parsa, P.S-
        Murliganj, District- Madhepura
  10. Jai Nandan Singh son of Tej Narain Singh resident of Mauza- Hasanpura
      Junaid P.S-Mahnar,District- vaishali , at present Village- Tamot Parsa, P.S-
      Murliganj, District- Madhepura
  11. Awadhesh Singh Son of Tej Narain Singh resident of Mauza- Hasanpura
      Junaid P.S-Mahnar,District- vaishali , at present Village- Tamot Parsa, P.S-
      Murliganj, District- Madhepura
  12. Guddu Singh Son of Baidh Nath Singh resident of Mauza- Hasanpura Junaid
      P.S-Mahnar,District- vaishali , at present Village- Tamot Parsa, P.S-
      Murliganj, District- Madhepura
  13. Chunchun Singh Son of Baidh Nath Singh resident of Mauza- Hasanpura
      Junaid P.S-Mahnar,District- vaishali , at present Village- Tamot Parsa, P.S-
      Murliganj, District- Madhepura
  14. Rajnesh Kumar Singh Son of Ram Naresh Singh resident of Mauza-
      Hasanpura Junaid P.S-Mahnar,District- vaishali , at present Village- Tamot
      Parsa, P.S- Murliganj, District- Madhepura
  15. Tinnu Singh son of Mithilesh Kumar Singh resident of Mauza- Hasanpura
      Junaid P.S-Mahnar,District- vaishali , at present Village- Tamot Parsa, P.S-
      Murliganj, District- Madhepura
  16. Minnu Singh Son of Mithilesh Kumar Singh resident of Mauza- Hasanpura
      Junaid P.S-Mahnar,District- vaishali , at present Village- Tamot Parsa, P.S-
      Murliganj, District- Madhepura
  17. Munna Kumar Singh son of Jagarnath Singh resident of Mauza- Hasanpura
      Junaid P.S-Mahnar,District- vaishali , at present Village- Tamot Parsa, P.S-
      Murliganj, District- Madhepura
  18. Pappu Singh Son of Vimal Singh resident of Mauza- Hasanpura Junaid P.S-
      Mahnar,District- vaishali , at present Village- Tamot Parsa, P.S- Murliganj,
      District- Madhepura
  19. Kappu Singh Son of Vimal Singh resident of Mauza- Hasanpura Junaid P.S-
 Patna High Court SA No.47 of 2019(6) dt.23-01-2020
                                             3/5




        Mahnar,District- vaishali , at present Village- Tamot Parsa, P.S- Murliganj,
        District- Madhepura
  20. Chunnu Singh Son of Awadhesh Singh resident of Mauza- Hasanpura Junaid
      P.S-Mahnar,District- vaishali , at present Village- Tamot Parsa, P.S-
      Murliganj, District- Madhepura
  21. Neeraj Singh Son Of Late Suresh Singh resident of Village- Haraili,P.S,
      Mohabbadi Nagar District- Samastipur
  22. Chinta Devi wife of Late Suresh Singh resident of Village- Haraili,P.S,
      Mohabbadi Nagar District- Samastipur
  23. Tunni Devi Daughter of Late Suresh Singh resident of Village- Haraili,P.S,
      Mohabbadi Nagar District- Samastipur
  24. Ripu Devi Daughter of Late Suresh Singh resident of Village- Haraili,P.S
      Mohabbdi Nagar District- Samastipur
  25. Anil Singh Son of Ram Lalit Singh resident of Village- Haraili,P.S,
      Mohabbadi Nagar District- Samastipur
  26. Usha Devi Daughter of Late Lalit Singh resident of Village- Haraili,P.S,
      Mohabbadi Nagar District- Samastipur
  27. Pushpa Devi Daughter of Late Ram Lalit Singh, Wife of Umesh Singh
      Resident of Village-Matiaur,P.S- Mohabbdi Nagar,District- Samastipur
  28. Sanju Devi Daughter of Ram Lalit Singh,Wife Of Nawal KIshore Singh
      Resident of Village- Andaul, P.S-Mohabbdi Nagar,District- Samastipur
  29. Savitri Devi Wife of Late Ramshakal Singh resident of Mauza- Hasanpur
      Junaid, P.S-Mahnar,District- Vaishali
  30. Bipin Singh Son of Late RamShakal Singh resident of Mauza- Hasanpur
      Junaid, P.S-Mahnar,District- Vaishali
  31. Bhushan Singh Son of Late Ramshakal Singh resident of Mauza- Hasanpur
      Junaid, P.S-Mahnar,District- Vaishali
  32. Jeev Singh Son of Late Ramshakal Singh resident of Mauza- Hasanpur
      Junaid, P.S-Mahnar,District- Vaishali
  33. Raj Kali Devi Wife of Bhola Singh, Daughter of Late Ram shakal Singh
      Resident of village- Berichapar, P.S- Mohabbdi Nagar,District- Samastipur
  34. Krishna Devi wife of Rajendra Singh, Daughter of Late Ramshakal Singh
      Resident of village- Berichapar, P.S- Mohabbdi Nagar,District- Samastipur
  35. Mulak Raj Devi Wife of Ramadhar Singh,Daughter of Late Ramshakal
      Singh Resident of Village-Jonapur,P.S- Sahpur Patori,District- Samastipur
  36. Asha Devi Wife of Shivji Singh,Daughter of Ramshakal Singh Resident of
      village- kajari Bhat, P.S-Rampur Pohiar, District- Vaishali
  37. Rameshwar Singh Son of Late Ram Parikshan Singh resident of Village-
      Hasanpur Junaid, P.S-Mahnar,District- Vaishali
  38. Most. Ahilya Devi Wife Of Late Ramanand Singh resident of Village-
      Hasanpur Junaid, P.S-Mahnar,District- Vaishali
  39. Munna Singh Son of Late Ramanand Singh resident of Village- Hasanpur
      Junaid, P.S-Mahnar,District- Vaishali
 Patna High Court SA No.47 of 2019(6) dt.23-01-2020
                                             4/5




  40. Munni Kumari Daughter of Late Ramanand Singh Resident of Village-
      Hasanpur Junaid, P.S-Mahnar,District- Vaishali
  41. Sunaina Devi Wife Of Late Ramagya Singh Resident of Village- Hasanpur
      Junaid, P.S-Mahnar,District- Vaishali
  42. Manoranjan Singh Son of Late Ramagya Singh Resident of Village-
      Hasanpur Junaid, P.S-Mahnar,District- Vaishali
  43. Satyanarayan Singh Son of Late Ramagya Singh Resident of Village-
      Hasanpur Junaid, P.S-Mahnar,District- Vaishali
  44. Anita Devi Daughter of Late Ramagya Singh Resident of Village- Hasanpur
      Junaid, P.S-Mahnar,District- Vaishali
  45. Punti Devi Daughter of Late Ramagya Singh Resident of Village- Hasanpur
      Junaid, P.S-Mahnar,District- Vaishali
  46. Ram Pravesh Singh sonof Late Awadhesh Singh Resident of Village-
      Hasanpur Junaid, P.S-Mahnar,District- Vaishali
  47. Rama Kant Singh Son of Late Awadhesh Singh Resident of Village-
      Hasanpur Junaid, P.S-Mahnar,District- Vaishali
  48. Arun Singh Son of Late Awadhesh Singh Resident of Village- Hasanpur
      Junaid, P.S-Mahnar,District- Vaishali
  49. Samsher Singh Son of Late Awadhesh Singh Resident of Village- Hasanpur
      Junaid, P.S-Mahnar,District- Vaishali
  50. Raj Kumar Singh Son of Late Saryug Singh Resident of Village- Hasanpur
      Junaid, P.S-Mahnar,District- Vaishali
  51. Subhash Kumar Singh Son of Late Saryug Singh Resident of Village-
      Hasanpur Junaid, P.S-Mahnar,District- Vaishali
  52. Dharmendr a Kumar Singh Son of Late Saryug Singh Resident of Village-
      Hasanpur Junaid, P.S-Mahnar,District- Vaishali
  53. Umesh Singh Son of Late Yogendra Singh Resident of Village- Hasanpur
      Junaid, P.S-Mahnar,District- Vaishali
  54. Mahesh Singh Son of Late Yogendra Singh Resident of Village- Hasanpur
      Junaid, P.S-Mahnar,District- Vaishali
  55. Ranjeet Singh Son of Late Yogendra Singh Resident of Village- Hasanpur
      Junaid, P.S-Mahnar,District- Vaishali
  56. Randhir Singh Son of Late Yogendra Singh Resident of Village- Hasanpur
      Junaid, P.S-Mahnar,District- Vaishali
  57. Girdhari Singh Son of Late Yogendra Singh Resident of Village- Hasanpur
      Junaid, P.S-Mahnar,District- Vaishali
  58. Lakshaman Devi Wife of Anil Singh,Daughter of Late Yogendra Singh
      Resident of village- Andaul,P.S- Mohabbdi Nagar,District- Samastipur

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       For the Appellant/s       :        Mr.Shashi Dhar Jha
       For the Respondent/s      :        Mr.
       ======================================================
             Patna High Court SA No.47 of 2019(6) dt.23-01-2020
                                                         5/5




                   CORAM: HONOURABLE MR. JUSTICE SUDHIR SINGH
                                      ORAL ORDER

6    23-01-2020

As per office note dated 13-12-2019, due to non- compliance of the order dated 09-09-2019, I.A. No. 01 of 2019 (limitation petition) stood dismissed for default on 21-10-2019 and this appeal has become time barred.

In view of the same, this appeal stands dismissed as time barred.

(Sudhir Singh, J) A.K.V.//-

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