Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(3) in Haryana Municipal Election Expenditure (Maintenance and Submission of Accounts) Order, 2006

(3)All day to day account shall be faithfully recorded in this register and in no other document by the candidate or his agent authorised by him in this behalf.