Section 4(1)(d) in Gujarat Industrial Development Act, 1962

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State of Gujarat - Subsection

Section 4(1)(d) in Gujarat Industrial Development Act, 1962

(d)[six] [This word was substituted for the word 'four' by Gujarat 14 of 1968, Section 2 (ii) (w.e.f. 16-01-1969).] [Directors] [This word was substituted for the word 'members' by Gujarat 11 of 1986, Section 5 (1) (w.e.f. 01-07-1986).] nominated by the State Government, from amongst persons appearing to it either to be qualified by reason of experience of, and capability in, industry or trade or finance or to be suitable to represent the interest of persons engaged or employed therein; and

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State of Gujarat - Subsection

Section 4(1)(d) in Gujarat Industrial Development Act, 1962