Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Chattisgarh - Subsection Section 14(3) in Chhattisgarh Municipal Revenue (Establishment of Regulatory Commission) Act, 2011 (3)The Commission may authorize any person, as it deems fit. to represent the interest of the consumers in the proceedings before it.
