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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Odisha - Subsection

Section 68(3) in The Orissa Dental Council Rules, 1969

(3)examining and reporting on, for the consideration of the State Council, any question of withdrawal of recognition, regarding which the opinion of the State Council may be asked by the Government [Section 16 (2)] ;