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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(1)Every ship to which these rules apply, shall be provided with a galley of the preparation of food for the crew, unless the circumstances are such that no members of the crew are required to mess on board.