Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1) in The Bombay Labour Welfare Fund Act, 1953

(1)"Board" means [[the Gujarat Labour Welfare Board] [These words were substituted for the words 'the Bombay Labour Welfare Board', by the Bombay Labour Welfare Board (Reconstitution) Order, 1960.] constituted under Section 4;