Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 748] [Entire Act] State of Jharkhand - Subsection Section 748(iv) in Bihar Education Code, 1961 (iv)Institutions receiving Government grant will agree to fully co-operate in implementing such programmes, schemes or projects of physical culture as the State Government may prepare from time to time.