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[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(8)(ii) in Damodaram Sanjivayya National Law University Act, 2008

(ii)convene the meetings of the General Council, Executive Council and the Academic Council and shall perform all other acts as may be necessary to give effect to the provisions of this Act;