Section 64(1)(k) in The M.P. Vat Act, 2002

[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Madhya Pradesh - Subsection

Section 64(1)(k) in The M.P. Vat Act, 2002

(k)makes a false statement in a verification or declaration prescribed under this Act which he either knows or believes to be false or does not believe to be true,

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State of Madhya Pradesh - Subsection

Section 64(1)(k) in The M.P. Vat Act, 2002