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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Goa - Subsection

Section 60(1)(iv) in The Goa Co-operative Societies Act, 2001

(iv)in the case of resource society the principle object of which is to provide credit for non-agricultural purposes, a member who defaults the payment of three consecutive instalments of the loan granted;