Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 51] [Entire Act] Union of India - Section Section 19 in The Representation of the People Act, 1951 19. Definition.— In this Part and in Part V, unless the context otherwise requires, “constituency” means a Parliamentary constituency or an Assembly constituency or a Council constituency.
