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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2) in The Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960

(2)The land revenue of every field or part thereof, for which an entry is made as banjar jadid/qadim, thur, kallar, reh or sem or "ghair mumkin cho or ghairmumkin sand, after the coming into force of these rules shall be remitted with effect from the Rabi harvest if such an entry is made in that harvest and from the following Rabi harvest if the entry is made in the Kharif harvest.