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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(3) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(3)The cross-section of the proposed access shall be drawn to a scale I" to 1' and shall show all elements constituting the road e.g. the metalled portion, footpaths, position of electric poles, green verges, etc.