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Union of India - Section

Section 6 in The Mormugao Harbour Craft Rules, 1976

6. Licence, rules, etc.

, to be produced on demand.-The owner of a harbour craft shall furnishor cause to be furnished a copy of these rules together with copies of any written directions issued by the Deputy Conservator to the tindal, who shall, on demand, produce them to any person being the hirer or consignor or passenger of such harbour craft. The owner shall be responsible for ensuring that the tindal understands the said rules and directions and in token thereof he shall obtain a declaration from the tindal to that effect. Such declaration shall, on demand, be produced by him before the Deputy Conservator.