Madhya Pradesh High Court
Mahadev vs State Of M.P. on 25 August, 2020
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 MCRC-23678-2020 The High Court Of Madhya Pradesh MCRC-23678-2020 (MAHADEV AND OTHERS Vs STATE OF M.P.) 4 Jabalpur, Dated : 25-08-2020 Heard through Video Conferencing. Shri Anurag Shivhare, learned counsel for the applicant. At the request of learned counsel for the applicant list this case in the next week.
(SANJAY DWIVEDI) JUDGE S /-
Signature Not Verified SAN Digitally signed by SMT SUSHMA KUSHWAHA Date: 2020.08.26 11:07:54 IST