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[Cites 0, Cited by 0] [Section 272(2)] [Section 272] [Entire Act]

State of Uttar Pradesh - Subsection

Section 272(2)(j) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(j)open account with the Bank and authorize officers of the Board to operate on them as well as draw, accept, endorse and execute cheques, bills of exchange etc. on behalf of the Board;