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State of Uttar Pradesh - Section

Section 22 in The U.P. State Electricity Board Services of Engineers Regulations, 1970

22. Scales of Pay.

- The scale of pay admissible to a person appointed to a post in the cadres of the Service, whether in a substantive or officiating capacity or a temporary measure, shall be as sanctioned by the Board from time to time. The scales of pay in force at the time of the commencement of these Regulations will be found in Appendix 'A'.Provided that the Board or any other competent authority may, upon the recommendation of the appropriate Selection Committee, allow a candidate a higher start within the approved limits in view of his special qualifications/ experience.