Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act] Dadra And Nagar Haveli - Subsection Section 92(2)(b) in The Dadra and Nagar Haveli Excise Regulation, 2012 (b)the grant of award to the officers and employees, and informers for the work, and the terms and conditions thereof, under section 10;