Section 4(5) in The University of Rajasthan (Amendment) Act, 1978
(5)Subject to the control and supervision of the Vice-Chancellor, the Pro-Vice-Chancellor shall exercise the powers and perform the functions as specified below:-(a)Implementation of decisions taken by various bodies of the University such as, the Senate, the Syndicate and the Academic Council;(b)Attending to all matters relating to affiliated colleges;(c)Appointment of clerical staff of the University except those for which powers have been delegated to the Registrar;(d)Disciplinary powers in respect of above staff;(e)Attending to all matters relating to students welfare etc; and(f)Perform such other duties and functions and exercise such other powers as the Vice-Chancellor may specify in general or in individual cases and shall assist the Vice-Chancellor in all matters, academic and administrative".
