Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 11 in The Andhra Pradesh Towns Nuisances Act, 1889 11. Act to form part of District Police Act Sections 3 and 4 of this Act shall be read with, and form part of, Act XXIV of 1859.
