Supreme Court - Daily Orders
State Of Rajasthan vs Kesar Devi Dindor on 11 December, 2015
Bench: Chief Justice, A.K. Sikri, R. Banumathi
ITEM NO.28 COURT NO.1 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33701/2015
(Arising out of impugned final judgment and order dated 07/08/2015
in DBCSA No. 844/2014 passed by the High Court Of Rajasthan At
Jaipur)
STATE OF RAJASTHAN AND ORS. Petitioner(s)
VERSUS
KESAR DEVI DINDOR Respondent(s)
(with interim relief and office report)
Date : 11/12/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. S.S. Shamshery,AAG
Mr. Amit Sharma,Adv.
Mr. Yishu Prayash,Adv.
Ms. Ruchi Kohli,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Issue notice.
Tag along with SLP(C) No.31526 of 2015 and connected matters.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Mahabir Singh Date: 2015.12.11 16:08:53 IST Reason: