Section 11(2)(i) in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015
(i)accept any grants, contribution in cash or kind from any person or association of persons, institutions or trust (including the Central Government, State Government, commercial banks, financial institutions, bilateral or multilateral organisations, autonomous organizations, statutory bodies or other like entities) for the furtherance of the objectives of the National Pension System Trust: