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[Cites 0, Cited by 0] [Section 33A(2)] [Section 33A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33A(2)(iii) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

(iii)preparation and maintenance of confidential records relating to officers and staff working under the Board and preparation and maintenance of other records of the Board;