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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(6) in Rajasthan Public Trust Act, 1959

(6)Chapter XI of this Act shall come into force on such date as the State 3overnment may, by special notification in the Official Gazette, specify; and the State Government may, having regard to the population of different cities and towns, specify different dates for the application of Chapter XI of this Act thereto.