Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Madhya Pradesh - Subsection Section 93(3) in The M.P. State Dental Council Rules, 1969 (3)The local members of the State Council and Executive Committee shall draw conveyance allowance Rs. 5 for each day of meeting or business.
