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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(1)(p) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

(p)to inspect and supervise generally the working of the Regional Office, if any, and to inspect periodically the accounts of the regions thereof;