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[Cites 0, Cited by 4] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(2) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

(2)No sand removal operation shall be carried out in a Kadavu [before 7 a.m. and after 4 p.m.] [Substituted 'before 6 a.m. and after 3 p.m.' by Act No. 15 of 2013, dated 7.3.2013]