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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(n) in Bihar Electricity Regulatory Commission (Terms and Conditions for Solar Energy Sources) Regulations, 2010

(n)'Solar Energy Sources' means solar PV, rooftop solar PV and other small solar projects, and solar thermal energy sources as approved by the MNRE;