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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(m) in Orissa State Financial Corporation (Staff) Regulations, 1975

(m)"Family" means an employee's wife/husband, son and stepsons, if they are legitimate and below 21 years of age, daughters and step daughters, if they are legitimate and either unmarried or widowed.