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State of Uttar Pradesh - Section

Section 10 in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

10. Delegation.

- The power of general superintendence and directions over the business transacted by, or in the Board, including the power with regard to the expenditure incurred in connection with the maintenance of the office and internal administration of the Board is delegated to the Chairman, and the Chairman may exercise such power or any of the powers either himself or subject to his over all superintendence and direction through Vice-Chairman or any other member or officer of the Board.