Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 263 in The United Provinces Tenancy Act, 1939 263. Appeal to lie as allowed by the Act . - No appeal shall lie from any decree or order passed by any Court under this Act except as provided in this Act.
