Section 11 in The Greater Noida Industrial Development Area Building Regulations, 1992
11. Stacking charges.
- Stacking charges shall be levied and paid before the issue of building permit as below :(i)At the rate of Re, 0.50 per sq. mtr. of plot area subject to the minimum of Rs. 50 and maximum of Rs. 500.(ii)At the rate of Rs. 100 per flat in group housing pockets.
