Madhya Pradesh High Court
Vikram vs Piyush on 18 May, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-6201-2018 (VIKRAM Vs PIYUSH) 3 Indore, Dated : 18-05-2018 Shri Satish Tomar, learned counsel for the applicant prays for and is granted time to argue the matter.
List after ensuing summer vacation.
e sh (S.K. AWASTHI) ad JUDGE Pr a hy ad M sumathi of rt Digitally signed by Sumati Jagadeesan ou Date: 2018.05.21 14:55:26 +05'30' C h ig H