Delhi High Court - Orders
Arvind Bali & Ors vs Viom Network Limitd on 30 March, 2022
Author: Mukta Gupta
Bench: Mukta Gupta, Neena Bansal Krishna
$~ 17to22& 25 to 29 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 118/2016
CM APPL. 42211/2016(Directions)
CM APPL. 8481/2019(stay)
CM APPL. 8482/2019(Exemption)
ARVIND BALI & ORS ..... Appellants
Represented by: Mr. Yashvardhan, Ms. Smita
Kant & Ms. Kritika Nagpal,
Advocates.
Versus
VIOM NETWORK LIMITD .... Respondent
Represented by: Mr. Manish K. Jha, Ms. Pallavi
Kumar, Advocates.
18
+ FAO(OS) (COMM) 119/2016
CM APPL. 42225/2016(Permission)
STATE BANK OF INDIA ..... Appellant
Represented by: Mr. Siddharth Sangal,
Ms. Vaidehi Kothari, Ms.
Nilanjani Tandon,
Advocates.
versus
INDUS TOWERS LIMITED & ANR ..... Respondents
Represented by: Mr. Nishant Menon, Ms.
Kavita Sarin, Mr.
Deepesh, Ms. Niharica
Khanna, Advocates.
Signature Not Verified
Digitally Signed FAO(OS) (COMM) 118/2016& Conn. matters Page 1 of 6
By:NIRMLA TIWARI
Signing Date:02.04.2022
12:37:45
19
+ FAO(OS) (COMM) 121/2016
STATE BANK OF INDIA ..... Appellant
Represented by: Mr. Siddharth Sangal,
Ms. Vaidehi Kothari, Ms.
Nilanjani Tandon,
Advocates.
versus
TOWER VISION INDIA PRIVATE LIMITED & ANR
..... Respondents
Represented by: Ms. Shivani Rawat, Mr.
Jojongandha Ray,
Advocates.
20
+ FAO(OS) (COMM) 144/2016
SUDHIR CHINTAMANI NILKANTH JATAR & ORS
..... Appellants
Represented by: Mr. Yashvardhan, Ms.
Smita Kant & Ms.
Kritika Nagpal,
Advocates.
versus
TOWER VISION INDIA PRIVATE LIMITED ..... Respondent
Represented by: Mr. Yashvardhan, Ms.
Smita Kant & Ms.
Kritika Nagpal,
Advocates.
Signature Not Verified
Digitally Signed FAO(OS) (COMM) 118/2016& Conn. matters Page 2 of 6
By:NIRMLA TIWARI
Signing Date:02.04.2022
12:37:45
21
+ FAO(OS) (COMM) 145/2016
CM APPL. 47101/2016 (Permission)
SUDHIR CHINTAMANI NILKANTH JATAR & ORS.
..... Appellants
Represented by: Mr. Yashvardhan, Ms.
Smita Kant & Ms.
Kritika Nagpal,
Advocates.
Versus
INDUS TOWER LTD. ..... Respondent
Represented by: Mr. Nishant Menon, Ms.
Kavita Sarin, Mr.
Deepesh, Ms. Niharica
Khanna, Advocates.
22
+ FAO(OS) (COMM) 23/2017
VIDEOCON TELECOMMUNICATIONS LTD ..... Appellant
Represented by: Mr. Saifur R. Faridi &
Ms. Adya Jha, Advocates
versus
BHARTI INFRATEL LIMITED ..... Respondent
Represented by: Mr. Pawanjit S. Bindra,
Sr. Advocate with Mr.
Vinayak Marwah,
Advocate.
25
+ FAO(OS) (COMM) 97/2016
VIDEOCON TELECOMMUNICATIONS LIMITED
..... Appellant
Signature Not Verified
Digitally Signed FAO(OS) (COMM) 118/2016& Conn. matters Page 3 of 6
By:NIRMLA TIWARI
Signing Date:02.04.2022
12:37:45
Represented by: Mr. Saifur R. Faridi &
Ms. Adya Jha,
Advocates.
versus
TOWER VISION INDIA PRIVATE LIMITED
..... Respondent
Represented by: Mr. Yashvardhan, Ms.
Smita Kant & Ms.
Kritika Nagpal,
Advocates.
26
+ FAO(OS) (COMM) 98/2016
VIDEOCON TELECOMMUNICATIONS LIMITED
..... Appellant
Represented by: Mr. Saifur R. Faridi &
Ms. Adya Jha,
Advocates.
versus
VIOM NETWORK LIMITED ..... Respondent
Represented by: Mr. Manish K. Jha, Ms.
Pallavi Kumar,
Advocates.
27
+ FAO(OS) (COMM) 99/2016
VIDEOCON TELECOMMUNICATIONS LIMITED
..... Appellant
Represented by: Mr. Saifur R. Faridi &
Ms. Adya Jha,
Advocates.
versus
ATC TELECOM TOWER CORPORATION PRIVATE LTD
..... Respondent
Signature Not Verified
Digitally Signed FAO(OS) (COMM) 118/2016& Conn. matters Page 4 of 6
By:NIRMLA TIWARI
Signing Date:02.04.2022
12:37:45
Represented by: Mr. Manish K. Jha, Ms.
Pallavi Kumar,
Advocates.
28
+ FAO(OS) (COMM) 100/2016
STATE BANK OF INDIA ..... Appellant
Represented by: Mr. Siddharth Sangal,
Ms. Vaidehi Kothari, Ms.
Nilanjani Tandon,
Advocates.
versus
VIOM NETWORKS LTD & ANR ..... Respondents
Represented by: Mr. Manish K. Jha, Ms.
Pallavi Kumar,
Advocates.
29
+ FAO(OS) (COMM) 101/2016
VIDEOCON TELECOMMUNICATIONS LTD ..... Appellant
Represented by: Mr. Saifur R. Faridi &
Ms. Adya Jha,
Advocates.
versus
INDUS TOWERS LTD ..... Respondent
Represented by: Mr. Nishant Menon, Ms.
Kavita Sarin, Mr.
Deepesh, Ms. Niharica
Khanna, Advocates.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
Signature Not Verified
Digitally Signed FAO(OS) (COMM) 118/2016& Conn. matters Page 5 of 6
By:NIRMLA TIWARI
Signing Date:02.04.2022
12:37:45
ORDER
% 30.03.2022
1. List these appeals before another Bench of which one of us (Mukta Gupta, J), is not a Member, subject to orders of Hon'ble the Acting Chief Justice, on 19th April, 2022.
2. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
NEENA BANSAL KRISHNA, J.
MARCH 30, 2022/pa Signature Not Verified Digitally Signed FAO(OS) (COMM) 118/2016& Conn. matters Page 6 of 6 By:NIRMLA TIWARI Signing Date:02.04.2022 12:37:45