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Delhi High Court - Orders

Arvind Bali & Ors vs Viom Network Limitd on 30 March, 2022

Author: Mukta Gupta

Bench: Mukta Gupta, Neena Bansal Krishna

                          $~ 17to22& 25 to 29 (2020)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     FAO(OS) (COMM) 118/2016
                                CM APPL. 42211/2016(Directions)
                                CM APPL. 8481/2019(stay)
                                CM APPL. 8482/2019(Exemption)

                                 ARVIND BALI & ORS                                 ..... Appellants

                                                Represented by:    Mr. Yashvardhan, Ms. Smita
                                                                   Kant & Ms. Kritika Nagpal,
                                                                   Advocates.
                                                       Versus

                                 VIOM NETWORK LIMITD                              .... Respondent

                                                Represented by:    Mr. Manish K. Jha, Ms. Pallavi
                                                                   Kumar, Advocates.
                          18
                          +      FAO(OS) (COMM) 119/2016
                                 CM APPL. 42225/2016(Permission)
                                 STATE BANK OF INDIA                                ..... Appellant
                                                       Represented by:   Mr. Siddharth Sangal,
                                                                         Ms. Vaidehi Kothari, Ms.
                                                                         Nilanjani       Tandon,
                                                                         Advocates.

                                                       versus

                                 INDUS TOWERS LIMITED & ANR           ..... Respondents
                                              Represented by: Mr. Nishant Menon, Ms.
                                                              Kavita      Sarin,    Mr.
                                                              Deepesh, Ms. Niharica
                                                              Khanna, Advocates.




Signature Not Verified
Digitally Signed          FAO(OS) (COMM) 118/2016& Conn. matters                    Page 1 of 6
By:NIRMLA TIWARI
Signing Date:02.04.2022
12:37:45
                           19
                          +      FAO(OS) (COMM) 121/2016
                                 STATE BANK OF INDIA                                ..... Appellant
                                                       Represented by:   Mr. Siddharth Sangal,
                                                                         Ms. Vaidehi Kothari, Ms.
                                                                         Nilanjani Tandon,
                                                                         Advocates.
                                                       versus

                                 TOWER VISION INDIA PRIVATE LIMITED & ANR
                                                                   ..... Respondents
                                                       Represented by:   Ms. Shivani Rawat, Mr.
                                                                         Jojongandha       Ray,
                                                                         Advocates.



                          20
                          +      FAO(OS) (COMM) 144/2016
                                 SUDHIR CHINTAMANI NILKANTH JATAR & ORS
                                                                                   ..... Appellants
                                                       Represented by:   Mr. Yashvardhan, Ms.
                                                                         Smita Kant & Ms.
                                                                         Kritika       Nagpal,
                                                                         Advocates.
                                                       versus

                                 TOWER VISION INDIA PRIVATE LIMITED ..... Respondent
                                               Represented by: Mr. Yashvardhan, Ms.
                                                               Smita Kant & Ms.
                                                               Kritika        Nagpal,
                                                               Advocates.



Signature Not Verified
Digitally Signed          FAO(OS) (COMM) 118/2016& Conn. matters                    Page 2 of 6
By:NIRMLA TIWARI
Signing Date:02.04.2022
12:37:45
                           21
                          +      FAO(OS) (COMM) 145/2016
                                 CM APPL. 47101/2016 (Permission)
                                 SUDHIR CHINTAMANI NILKANTH JATAR & ORS.
                                                                                   ..... Appellants
                                                       Represented by:   Mr. Yashvardhan, Ms.
                                                                         Smita Kant & Ms.
                                                                         Kritika       Nagpal,
                                                                         Advocates.
                                                       Versus

                                 INDUS TOWER LTD.                                 ..... Respondent
                                              Represented by:            Mr. Nishant Menon, Ms.
                                                                         Kavita     Sarin,     Mr.
                                                                         Deepesh, Ms. Niharica
                                                                         Khanna, Advocates.

                          22
                          +      FAO(OS) (COMM) 23/2017
                                 VIDEOCON TELECOMMUNICATIONS LTD ..... Appellant
                                                       Represented by:   Mr. Saifur R. Faridi &
                                                                         Ms. Adya Jha, Advocates

                                                       versus

                                 BHARTI INFRATEL LIMITED                          ..... Respondent
                                              Represented by:            Mr. Pawanjit S. Bindra,
                                                                         Sr. Advocate with Mr.
                                                                         Vinayak          Marwah,
                                                                         Advocate.
                          25
                          +      FAO(OS) (COMM) 97/2016
                                 VIDEOCON TELECOMMUNICATIONS LIMITED
                                                                                    ..... Appellant



Signature Not Verified
Digitally Signed          FAO(OS) (COMM) 118/2016& Conn. matters                     Page 3 of 6
By:NIRMLA TIWARI
Signing Date:02.04.2022
12:37:45
                                                        Represented by:   Mr. Saifur R. Faridi &
                                                                         Ms.      Adya      Jha,
                                                                         Advocates.

                                                       versus

                                 TOWER VISION INDIA PRIVATE LIMITED
                                                                                  ..... Respondent
                                                       Represented by:   Mr. Yashvardhan, Ms.
                                                                         Smita Kant & Ms.
                                                                         Kritika       Nagpal,
                                                                         Advocates.
                          26
                          +      FAO(OS) (COMM) 98/2016
                                 VIDEOCON TELECOMMUNICATIONS LIMITED
                                                                                    ..... Appellant
                                                       Represented by:   Mr. Saifur R. Faridi &
                                                                         Ms.      Adya      Jha,
                                                                         Advocates.
                                                       versus

                                 VIOM NETWORK LIMITED                             ..... Respondent
                                             Represented by:             Mr. Manish K. Jha, Ms.
                                                                         Pallavi            Kumar,
                                                                         Advocates.
                          27
                          +      FAO(OS) (COMM) 99/2016
                                 VIDEOCON TELECOMMUNICATIONS LIMITED
                                                                                    ..... Appellant
                                                       Represented by:   Mr. Saifur R. Faridi &
                                                                         Ms.      Adya      Jha,
                                                                         Advocates.
                                              versus
                                 ATC TELECOM TOWER CORPORATION PRIVATE LTD
                                                                 ..... Respondent


Signature Not Verified
Digitally Signed          FAO(OS) (COMM) 118/2016& Conn. matters                     Page 4 of 6
By:NIRMLA TIWARI
Signing Date:02.04.2022
12:37:45
                                                        Represented by:   Mr. Manish K. Jha, Ms.
                                                                         Pallavi        Kumar,
                                                                         Advocates.
                          28
                          +      FAO(OS) (COMM) 100/2016
                                 STATE BANK OF INDIA                                ..... Appellant
                                                       Represented by:   Mr. Siddharth Sangal,
                                                                         Ms. Vaidehi Kothari, Ms.
                                                                         Nilanjani       Tandon,
                                                                         Advocates.

                                                       versus

                                 VIOM NETWORKS LTD & ANR                         ..... Respondents
                                             Represented by:             Mr. Manish K. Jha, Ms.
                                                                         Pallavi            Kumar,
                                                                         Advocates.
                          29
                          +      FAO(OS) (COMM) 101/2016
                                 VIDEOCON TELECOMMUNICATIONS LTD ..... Appellant
                                                       Represented by:   Mr. Saifur R. Faridi &
                                                                         Ms.      Adya      Jha,
                                                                         Advocates.

                                                       versus

                                 INDUS TOWERS LTD                                 ..... Respondent
                                              Represented by:            Mr. Nishant Menon, Ms.
                                                                         Kavita     Sarin,     Mr.
                                                                         Deepesh, Ms. Niharica
                                                                         Khanna, Advocates.


                                 CORAM:
                                 HON'BLE MS. JUSTICE MUKTA GUPTA
                                 HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA



Signature Not Verified
Digitally Signed          FAO(OS) (COMM) 118/2016& Conn. matters                     Page 5 of 6
By:NIRMLA TIWARI
Signing Date:02.04.2022
12:37:45
                                                        ORDER

% 30.03.2022

1. List these appeals before another Bench of which one of us (Mukta Gupta, J), is not a Member, subject to orders of Hon'ble the Acting Chief Justice, on 19th April, 2022.

2. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

NEENA BANSAL KRISHNA, J.

MARCH 30, 2022/pa Signature Not Verified Digitally Signed FAO(OS) (COMM) 118/2016& Conn. matters Page 6 of 6 By:NIRMLA TIWARI Signing Date:02.04.2022 12:37:45