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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Sikkim - Subsection

Section 63(1)(iv) in The Sikkim Police Act, 2008

(iv)make an entry in the diary at the place of detention regarding the arrest of the person specifying the name of the next friend of the person arrested who has been informed of the arrest and the names and particulars of the Police Officials in whose custody the person arrested is kept;