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[Cites 0, Cited by 0] [Section 248(1)] [Section 248] [Entire Act]

Union of India - Subsection

Section 248(1)(i) in The Navy (Pay And Allowances) Regulations, 1966

(i)On first occasion - The maximum amount admissible shall be Rs. 3500 for ten month's pay of the individual or the anticipated price of the vehicle, whichever is the least.