Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Kalpesh Bhatt vs The Ministry Of Civil Aviation on 19 November, 2018

                                                    1
                     HIGH COURT OF MADHYA PRADESH : BENCH AT INDOR


                                       W.P. No.26979 of 2018

                  Indore, Dated:- 19/11/2018

                         Shri Lokesh Mehta, learned Counsel for the petitioner.
                         Issue notice to respondent Nos.1, 2 and 3 on payment of

process fee within seven days.

List the matter on 3.1.2019.



                         (S. C. Sharma)                  (Virender Singh)
                           Judge                              Judge

pp/

Digitally signed by Pankaj Pandey

Date: 2018.11.19 15:34:05 +05'30'