Madhya Pradesh High Court
Kalpesh Bhatt vs The Ministry Of Civil Aviation on 19 November, 2018
1
HIGH COURT OF MADHYA PRADESH : BENCH AT INDOR
W.P. No.26979 of 2018
Indore, Dated:- 19/11/2018
Shri Lokesh Mehta, learned Counsel for the petitioner.
Issue notice to respondent Nos.1, 2 and 3 on payment of
process fee within seven days.
List the matter on 3.1.2019.
(S. C. Sharma) (Virender Singh)
Judge Judge
pp/
Digitally signed by Pankaj Pandey
Date: 2018.11.19 15:34:05 +05'30'