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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(1)The Registrar or the officer authorised by him shall endorse on every application the date on which it is presented or deemed to have presented and shall sign the endorsement.