Karnataka High Court
Rajiv Gandhi University Of Health ... vs Dr. Varsha M. Bhiradi M.S. And Anr on 27 June, 2022
1
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 27TH DAY OF JUNE 2022
PRESENT
THE HON'BLE MR.JUSTICE SREENIVAS HARISH KUMAR
AND
THE HON'BLE MR.JUSTICE S. RACHAIAH
WRIT APPEAL No.200144/2021 (EDN-EX)
Between:
1. Rajiv Gandhi University of
Health Science
4th T Block, Jayanagar
Bengaluru, Represented by its
Registrar (Evaluation)
2. Rajiv Gandhi University of
Health Science
4th T Block, Jayanagar
Bengaluru, Represented by its
Registrar Vice Chancellor
Both are represented by Registrar
...Appellants
(By Sri Sandeep Vijaykumar, Advocate)
And:
1. Dr. Varsha M. Bhiradi M.S.
Age: 30 Years, Occ: Final Year Student
(Shalyatantra) Reg No.17AT604
Department of PG Studies
In Shalyatantra BLDESs AVS Ayurveda
Mahavidyalaya Vijayapura-586 103
2
2. BLDEA's AVS Ayurveda Mahavidyalaya
College Code No.A301, Vijayapura-586 103
Represented by its Principal
...Respondents
(Sri Bapugouda Siddappa, Advocate for R1;
R2 Served)
This Writ Appeal is filed under Section 4 of the
Karnataka High Court Act, 1961, praying to set aside the order
of the learned Single Judge dated 15.03.2021 in
W.P.No.200538/2021.
This appeal is coming on for Orders, this day,
SREENIVAS HARISH KUMAR J., made the following:
ORDER
Sri Sandeep Vijaykumar, learned counsel for the appellants submits that this appeal has become infructuous. This submission is placed on record. The writ appeal is dismissed accordingly.
In view of disposal of the main appeal, I.A.No.2/2021 filed for stay does not survive for consideration and the same is disposed of.
Sd/-
JUDGE Sd/-
JUDGE RSP