Section 12 in The Rajasthan Private Universities Act, 2005
12. Officers of the University.
- The following shall be the officers of the university, namely: -(1)the Visitor;(2)the Chancellor;(3)the Vice-chancellor;(4)the Registrar;(5)the Chief Finance and Accounts Officer;(6)such other officers as may be declared by the Statutes to be the officers of the University.
