Delhi High Court - Orders
Garima Vishal Juneja Shukala Gupta ... vs Uoi & Ors on 7 March, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~51 to 60
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LA.APP. 657/2008
+ LA.APP. 751/2008
+ LA.APP. 753/2008
+ LA.APP. 788/2008
+ LA.APP. 789/2008
+ LA.APP. 790/2008
+ LA.APP. 791/2008
+ LA.APP. 792/2008
+ LA.APP. 794/2008
+ LA.APP. 133/2009
GARIMA
VISHAL JUNEJA
SHUKALA GUPTA
SAVITA GUPTA
BRAHAM SWAROOP
SANJAY KUMAR
JAGDISH CHANDER DECD. THR.LR'S KAILASH WATI
PRATIBHA
NARESH BHUSHAN (DECD.) THR.LR'S SANJIV GUPTA
RAKESH KUMAR ..... Appellants
Through: Proxy Counsel (appearance not given)
versus
UOI & ORS. ..... Respondents
Through: Mr.Sanjay Kumar Pathak, Mr.Sunil
Kumar Jha, Mr.M.S.Akhtar & Ms.Nidhi Thakur,
Advs.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 07.03.2023
1. A request for passover is made on behalf of the appellants. A passover Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:10.03.2023 15:17:43 is not possible at this stage.
2. List on 24.08.2023.
REKHA PALLI, J MARCH 7, 2023 kk Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:10.03.2023 15:17:43