Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Punjab - Subsection Section 21(4) in The Punjab Agricultural Produce Markets (General) Rules, 1962 (4)Every renewal of a licence granted under this rule shall be deemed to take effect from the date following that on which the licence expired.
