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State of Rajasthan - Section

Section 8 in The Rajasthan Loans To Small Mining Lessees Rules, 1982

8. Disposal of application.

- The Asstt. Mining Engineer or the Mining Engineer who received application for grant of loan shall scrutinise the same, make necessary enquiries and sanction the loan subject to the powers of the Officers receiving applications shall be forwarded to the competent authority with his recommendations. The competent authority of necessary, shall call the meeting of the committee as provided in Rule 7 and on the basis of its recommendations sanction the loan.