Section 61A(iv) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993
(iv)one kilometers from the side of a National Highway specified in or declared under the National Highway Act, 1956 (XLV1I of 1956) or public road notified under Section 2 of the Chhattisgarh Highways Act, 1936 [(XXXIV of 1936) :] [See now Section 2 of the Chhattisgarh Rajmarg Adhiniyam, 2003 (No. 12 of 2003).]