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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Madhya Pradesh - Subsection

Section 84(1) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(1)A mortgagee of immovable-property shall not bid for or purchase property sold in execution of a sale on the mortgage unless the Revenue Court grants him leave to bid for or purchase the property.